Report No. 185
Section 4
Section 4 defines words 'may presume', 'shall presume' and 'conclusive proof'.
There is no recommendation for amendment of section 4 in the 69th Report. We do not also think that any amendment is necessary.
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
Report No. 185 Section 4 Section 4 defines words 'may presume', 'shall presume' and 'conclusive proof'. There is no recommendation for amendment of section 4 in the 69th Report. We do not also think that any amendment is necessary. |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
