Report No. 185
37. Substitution of section 59.-
For section 59 of the principal Act, the following section shall be substituted, namely:-
"59. Proof of facts by oral evidence.- (1) Subject to the provisions of sub-section (2), all facts may be proved by oral evidence.
(2) Save as otherwise expressly provided under this Act, the contents of documents or electronic records shall not be proved by oral evidence."