Report No. 185
27. Amendment of section 41.-
In section 41 of the principal Act, the following Explanation shall be inserted at the end, namely:-
"Explanation.- An order refusing to grant probate does not fall within the scope of the section."
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Report No. 185 27. Amendment of section 41.- In section 41 of the principal Act, the following Explanation shall be inserted at the end, namely:- "Explanation.- An order refusing to grant probate does not fall within the scope of the section." |
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