Report No. 233
Amendment of Code of Criminal Procedure Enabling Restoration of Complaints
| Contents | |
| I. | Introduction |
| Introduction | |
| The relevant provisions of the CrPC are | |
| (i) | Rule |
| (ii) | Rule |
| (iii) | Rule |
| II. | Law Commission's 141s Report |
| Law Commission's 141s Report | |
| III. | Recommendation |
| Recommendation | |
