Emergency Medical Care Procedures in Hospitals other Jurisdictions | Emergency Medical Care to Victims of Accidents and during Emergency Medical Condition and Women under Labour | Law Commission of India Reports | Law Library

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Report No. 201

Chapter III

Emergency Medical Care Procedures in Hospitals other Jurisdictions:

In the chapter-II, we had occasion to refer briefly to the facilities available in the United Kingdom and also to the Centralized Accident Trauma Services (CATS) introduced in a small measure in certain places in India. But, it is necessary to refer to the emergency accident-care procedures in other jurisdictions in some more detail.

Emergency Medical Care to Victims of Accidents and during Emergency Medical Condition and Women under Labour

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