Report No. 201
Sub-divn. 5: Types of service: The board shall regulate the following types of ambulance service:
(i) basic life support;
(ii) advanced life support;
(iii) part-time advanced life support; and
(iv) specialized life support.
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Report No. 201 Sub-divn. 5: Types of service: The board shall regulate the following types of ambulance service: (i) basic life support; (ii) advanced life support; (iii) part-time advanced life support; and (iv) specialized life support. |
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