AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Report No. 256

9. Right to Health and Treatment. -

(1) No person affected by Leprosy shall be denied the right to treatment for Leprosy under Multi-Drug Therapy.

(2) All persons affected by Leprosy shall have the right to access other healthcare facilities including but not limited to reconstruction surgeries and medicines.







Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement