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Report No. 256

Chapter III

Rights of Persons affected by Leprosy

8. Duty to Uphold Rights. -

(1) No government, establishment or person, shall deny persons affected by Leprosy and members of their family, any rights guaranteed to them under this Chapter.

(2) All legislative, administrative and other measures necessary to ensure compliance of the provisions of this Chapter shall be undertaken by the appropriate government.



Eliminating Discrimination against Persons affected by Leprosy Back




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