Report No. 256
The Legal Services Act, 1987
After sub-clause (d) of section 12, the following sub-clause shall be inserted, namely
(dd) a person who suffers from, or has previously suffered or has been cured of Leprosy; or
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Report No. 256 The Legal Services Act, 1987 After sub-clause (d) of section 12, the following sub-clause shall be inserted, namely (dd) a person who suffers from, or has previously suffered or has been cured of Leprosy; or |
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