Report No. 256
Schedule I - Repealed Provisions and Acts
(1) |
Repeal of the Lepers Act, 1898 in its entirety; |
(2) |
Repeal of explanation (g) of Section 27 of the Special Marriage Act, 1954; |
(3) |
Repeal of sub-section (vi) of Section 2 of the Dissolution of Muslim Marriage Act, 1939; |
(4) |
Repeal of clause (iv) of sub-section (1) of Section 13 of the Hindu Marriage Act, 1955; |
(5) |
Repeal of clause (iv) of sub-section (1) of Section 10 of the Indian Divorce Act, 1869; |
(6) |
Repeal of clause (c) of sub-section (2) of Section 18 of the Hindu Adoption and Maintenance Act, 1956. |
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