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Report No. 256

(viii) Korea

6.3.10 The National Assembly in the Republic of Korea passed a legislative bill for People affected by Leprosy on 20 September, 2007.122 The Government also publicly apologised and offered compensation to Persons affected by Leprosy on account of the systematic wrongdoings against such persons that had continued for several decades.123

122. Annual Report of the OHCHR (n 97).

123. Annual Report of the OHCHR (n 97).







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