Report No. 256
16. Right to form Family. -
No person affected by Leprosy, or any member of his family, shall be denied the right to marry, and form a family including through access to adoption or assisted procreation (including donor insemination).
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Report No. 256 16. Right to form Family. - No person affected by Leprosy, or any member of his family, shall be denied the right to marry, and form a family including through access to adoption or assisted procreation (including donor insemination). |
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