Report No. 255
18.16. Preparation and Use of Common Electoral Rolls
The Law Commission endorses the ECI's suggestions regarding the introduction of common electoral rolls for Parliamentary, Assembly and local body elections. However, given that introducing common electoral rolls will require an amendment in the State laws pertaining to the conduct of local body elections, the Central Government should write to the various States in this regard. We hope that the States will consider amending their laws based on the suggestions of the ECI and the Law Commission.
[Para 17.6]
Sd/-
[Justice A.P. Shah]
Chairman
[Justice S.N. Kapoor]
Member
Sd/-
[Prof. (Dr.) Mool Chand Sharma]
Member
Sd/-
[Justice Usha Mehra]
Member
Sd/-
[Dr. S.S. Chahar]
Member-Secretary
Sd/-
[P.K. Malhotra]
Ex-officio Member
Sd/-
[Dr. Sanjay Singh]
Ex-officio Member