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Report No. 77

8.8. France.-

Conciliation procedure was in vogue in France, but in the fifties of this century, the procedure about conciliation was given up. About two years ago, it has again been revived in the parts of France, as it was felt that the system was not altogether without merit. But it was, according to French officials in the course of discussions with the Chairman, too early to express any opinion about the success of the system after its revival in France.



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