Report No. 77
Q. 27. Petty criminal cases-disposal by other agencies.-
Should petty criminal cases be disposed of by some agencies other than Stipendiary Magistrates-for example, Village Panchayats, Honorary Magistrates and Justices of the Peace?
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Report No. 77 Q. 27. Petty criminal cases-disposal by other agencies.- Should petty criminal cases be disposed of by some agencies other than Stipendiary Magistrates-for example, Village Panchayats, Honorary Magistrates and Justices of the Peace? |
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