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Report No. 77

Table Ix

Statement of Work Done in the Session Courts During the Year 1977

Name of the
State / Union
Territory

Pendency as
on
1-1-1977

Institution
during the year

Disposal
during the year

Pendency as
on
31-12-1977

Original

Revision

Appeals

Original

Revision

Appeals

Original

Revision

Appeals

Original

Revision

Appeals

1

2

3

4

5

6

7

8

9

10

11

12

13

1

Andhra Pradesh

732

*12

1359

2796

1276

5936

2545

1308

6103

573

280

1232

2

Assam

*277

34

8**

1341

648

527

783

564

610

1560

598

780

3

Bihar

1*764

4941

12616

8716

9017

7148

6294

4790

7218

36189

5168

12546

4

Gujarat

325

580

352

1869

1576

1991

1994

1354

1964

600

602

609

5

Haryana

953

349

10*

1283

814

2283

1172

258

2307

1064

405

993

6

Himachal Pradesh

131

175

212

325

162

297

295

204

253

127

113

256

7

Jammu & Kashmir

Not applicable

8

Karnataka

521

***

251

1910

701

1403

1095

728

3750

436

406

604

9

Kerala

255

53*

759

9*3

8458

2428

944

1356

2491

284

649

765

10

Madhya Pradesh

1840

2*94

3953

5476

3901

8268

5561

4116

8858

1749

2079

3363

11

Maharashtra

2057

1435

2045

3718

4786

6112

5953

4435

4725

2322

2866

2456

12

Manipur

32

50

14

157

174

40

139

166

33

50

58

21

13

Meghalaya

Not applicable

14

Nagaland

77

12

15

110

2

6

150

3

14

57

11

7

15

Orissa*

587

705

2097

1020

693

2341

986

722

1938

622

676

2490

16

Punjab

725

16*0

2702

2506

1589

471*

2506

1853

4209

935

759

2506

17

Rajasthan

1952

1586

4491

3118

2416

7164

2890

2529

5555

2180

1473

6100

18

Sikkim

54

2

56

6

6

52

2

3

58

4

5

19

Tamil Nadu

421

261

1191

1*87

1230

7694

1299

1013

7094

511

478

1499

20

Tripura

165

145

103

226

247

117

288

236

141

104

156

79

21

Uttar Pradesh

11272

2922

5936

51815

7882

11121

10*55

7550

11995

34198

3282

4467

22

West Bengal

3165

498

2*0

3891

1509

1172

4134

1541

1102

2890

436

360

UNION TERITORIES

1

A & N Island

4

1

33

6

14

12

4

21

5

2

4

2

Arunachal Pradesh

56

1

2

57

2

39

1

1

54

3

3

Chandigarh

11

11

31

28

44

87

39

1

1

54

3

4

Dadra & Nagar haveli

*

1

11

2

8

13

2

6

5

3

5

Delhi

857

236

923

922

502

1639

1116

505

1830

663

203

700

6

Goa,daman & Diu

113

84

177

67

146

152

101

149

171

79

81

155

7

Lakshadweep

1

2

1

2

8

Mizoram

177

184

2

1

281

2

9

Pondicherry

2

14

47

21

37

140

16

42

124

7

9

63

Total

6279

18954

41930

92763

36848

*0990

62938

35920

21741

*7992

19841

42131

* The figures of Kerala, Orissa and Uttar Pradesh do not tally as the revised figures were submitted by those States/High Courts.

* The figures of Kerala, Orissa and Uttar Pradesh do not tally as the revised figures were submitted by those States/High Courts.



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