Report No. 77

What are your views in the matter?

Q. 19. Vacations and working hours.-

It has been suggested that in order to reduce arrears in High Courts-

(a) Summer Vacations should be reduced to four weeks; and

(b) Working hours should be increased by half an hour daily or in the alternative by half a day, that is, three hours' work on Saturdays.

The above special arrangements, it is stated, may continue till the arrears are cleared. What are your views in the matter?