Report No. 77
Table XIV
General Result of Trial of Civil Cases in Senior Civil Judges/sub-Judges Courts on the Appellate Side During the Year 1977
Name of the |
Pendency as |
Institution |
Disposal |
Pendency as |
|||||||||
Regular |
Mics. |
Total |
Regular |
Misc. |
Total |
Regular |
Misc. |
Total |
Regular |
Misc. |
Total |
||
1 |
2 |
3 |
4 |
5 |
6 |
7 |
8 |
9 |
10 |
11 |
12 |
13 |
|
1 |
Andhra Pradesh |
3378 |
3477 |
6855 |
2105 |
3534 |
6639 |
1823 |
4235 |
6058 |
4660 |
2776 |
7436 |
2 |
Assam |
1253 |
260 |
1322 |
774 |
283 |
1057 |
741 |
220 |
961 |
1286 |
332 |
1617 |
3 |
Bihar |
1285 |
1196 |
1481 |
3752 |
863 |
4595 |
3951 |
934 |
4885 |
6064* |
1129* |
7193* |
4 |
Gujarat |
911 |
260 |
*** |
483 |
321 |
804 |
391 |
376 |
767 |
1003 |
211 |
1214 |
5 |
Haryana |
2522 |
366 |
2888 |
1850 |
618 |
2468 |
1599 |
447 |
2046 |
2773 |
537 |
3310 |
6 |
Himachal Pradesh |
Not reported separately |
|||||||||||
7 |
Jammu & Kashmir |
Not available |
|||||||||||
8 |
Karnataka |
10022 |
1695 |
11717 |
4774 |
2111 |
6885 |
5668 |
1905 |
7573 |
1928 |
1901 |
11029 |
9 |
Kerala |
5098 |
1663 |
7561 |
7561 |
4232 |
1954 |
6186 |
4351 |
2044 |
6395 |
5779 |
1573 |
10 |
Madhya Pradesh |
||||||||||||
11 |
Maharashtra |
1 |
1 |
Nill |
1 |
1 |
Nill |
||||||
12 |
Manipur |
Not available |
|||||||||||
13 |
Meghalaya |
Not available |
|||||||||||
14 |
Nagaland |
Not available separately |
|||||||||||
15 |
Orissa |
1005 |
195 |
*** |
*** |
405 |
1470 |
996 |
374 |
1370 |
1074 |
226 |
1300 |
16 |
Punjab |
3147 |
628 |
3775 |
2426 |
561 |
2987 |
5526 |
1187 |
6710 |
47 |
2 |
495 |
17 |
Rajasthan |
1050 |
265 |
1315 |
1341 |
447 |
1788 |
785 |
327 |
1112 |
1606 |
285 |
1991 |
18 |
Sikkim |
||||||||||||
19 |
Tamil Nadu |
1964 |
3230 |
10194 |
6884 |
3717 |
10601 |
7179 |
4222 |
11401 |
5668 |
2275 |
9354 |
20 |
Tripura |
169 |
41 |
210 |
38 |
57 |
95 |
98 |
56 |
154 |
109 |
42 |
151 |
21 |
Uttar Pradesh |
5842 |
6566 |
12408 |
7104 |
3083 |
10187 |
6204 |
10565 |
4361 |
6742 |
5281 |
2030 |
22 |
West Bengal |
1692 |
399 |
2091 |
1049 |
434 |
1483 |
1199 |
504 |
1703 |
1542 |
329 |
1871 |
UNION TERRITORIES |
|||||||||||||
1 |
A & N Island |
||||||||||||
2 |
Arunachal Pradesh |
Not avalable separately |
|||||||||||
3 |
Chandigarh |
6 |
6 |
16 |
16 |
12 |
12 |
10 |
10 |
||||
4 |
Dadra & Nagar Haveli |
||||||||||||
5 |
Delhi |
1075 |
560 |
1635 |
745 |
469 |
1214 |
495 |
412 |
903 |
1325 |
616 |
3941 |
6 |
Goa, Daman & Diu |
||||||||||||
7 |
Lakshadweep |
14 |
14 |
8 |
1 |
9 |
7 |
1 |
8 |
15 |
15 |
||
8 |
Mizoram |
Not available separately |
|||||||||||
9 |
Pondicherry |
15 |
53 |
68 |
36 |
136 |
172 |
136 |
115 |
151 |
15 |
74 |
89 |
Total in the country |
61248 |
20870 |
72118 |
39662 |
18994 |
58656 |
41061 |
21222 |
62783 |
49847 |
18146 |
67993 |
* Pendency on 31-12-1977 in Bihar ought to be 5,066 Regular 1,125 Miscellaneous Appeals. cn