Report No. 77
10.2. Ejection cases.-
A second category of cases which call for early disposal are eviction cases. Such cases obviously call for an early disposal, especially those on the ground of bona fide personal necessity of the landlord.
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Report No. 77 10.2. Ejection cases.- A second category of cases which call for early disposal are eviction cases. Such cases obviously call for an early disposal, especially those on the ground of bona fide personal necessity of the landlord. |
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