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Report No. 79

20.3. Periodical re-definition of methods.-

In this sense, the quest for a solution must be continuous and the system must be kept under constant review. Each fresh effort must assess the gains that might have already been made, take into account the shortcomings which might have come to the surface and the deficiencies which have made themselves manifest, and in the light of that, re-define the methods and seek new solutions.







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