Report No. 262

IV. Other Invitees/Participants

1. Kusumjeet Sidhu, Secretary, Deptt. of Justice, Ministry of Law & Justice, GOI

2. Navaz Kotwal, Consultant, Department of Justice

3. G. S. Bajpai, Registrar, NLU, Delhi

4. Colin Gonsalves, HRLN

5. Nitya Ramakrishnan, Sr. Advocate

6. Jawahar Raja, Advocate

7. Rani Shankardass, PRAJA

8. Aman Lekhi, Sr. Advocate

9. Dr YSR Murthy, President, O.P. Jindal Global University, Haryana

10. Justice S. B. Sinha, Retired Judge, Delhi High Court

11. D Nagasaila, PUCL

12. Vrinda Grover, Sr. Advocate

13. Sanhita Ambast, Advocate

14. Arghya Sengupta, Vidhi Centre of Legal Policy, New Delhi

15. PM Nair, Retired Sr. Police officer

16. Meeran C Borwankar, Additional Director General Maharashtra (Prison)

17. Trideep Pais, Advocate

18. Shalini Gera, Jag Lag

19. Ravi Nair, SAHRDC

20. Vrinda Bhandari, Advocate

21. Suhas Chakma, ACHR

22. Usha Ramanathan, Social Activist

23. Sharib Ali, The Quill Foundation

24. Anil Gulati, Joint Secretary, Deptt. of Justice, Ministry of Law & Justice, GOI

25. Nimesh Desai, Director, IHBAS

26. Dr. Anup Surendranath, Director, Death Penalty Project, NLU, Delhi

27. Venkatesh, CHRI

28. Manoj Mitta, Sr. Correspondent

29. V Venkatesan, Sr. Correspondent

30. Praveen Swami, Sr. Correspondent

31. Dr. Aparna Chandra, Asstt. Professor, NLU, Delhi

32. Dr. Mrinal Satish, Associate Professor, NLU, Delhi