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Report No. 152

5.17. Arrest of women: Recommendations.-

Of the various recommendations made in the 135th Report of the Law Commission of India (Women in Custody) referred to above,1 recommendation Nos. 1 and 2 are of direct relevance to arrest and we recommend that the same should be incorporated into the Codes of Criminal Procedure, 1973 at an appropriate place.

1. Para. 5.13, supra.



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