Report No. 36
32. Appendix.-
In order to give a concrete picture of our recommendations,1 we have, in an Appendix, put them in the form of draft amendments to the existing Code.
1. Paras. 16, 30, 31, supra.
J.L. Kapur, Chairman.
K.G. Datar, Member.
S.S. Dulat, Member.
T.K. Tope, Member.
Rama Prasad Mookerjee, Member.
P.M. Bakshi, Joint Secretary and Legislative Counsel.
New Delhi,
Dated: 16th December, 1967.
Back