Report No. 268

6. Amendments of section 59.-

In section 59 of the Code of Criminal Procedure, for the words "his own bond, or on bail" the word "bail" shall be substituted.

7. Amendment of section 81.-

In section 81 of the Code of Criminal Procedure, in sub-section (1), in the first proviso, for the word "bond", the words "bail or security" shall be substituted.