Report No. 268
26. Amendment of section 444.-
In section 444 of the Code of Criminal Procedure, in sub-section (3), after the words, "sufficient sureties", the words "or provide other security" shall be inserted.
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Report No. 268 26. Amendment of section 444.- In section 444 of the Code of Criminal Procedure, in sub-section (3), after the words, "sufficient sureties", the words "or provide other security" shall be inserted. |
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