Report No. 268
Annexure A
The Code of Criminal Procedure (Amendment) Bill, 2017
A
BILL
further to amend the Code of Criminal Procedure, 1973.
BE it enacted by Parliament in the Sixty-eighth year of the Republic of India as follows:
1. Short title, and application.-
(1) This Act may be called the Code of Criminal Procedure (Amendment) Act, 2017.
(2). The provisions of this Act shall apply to all persons arrested on or before the date of commencement of this Act.