Report No. 268
15. Amendment of section 360.-
In section 360 of the Code of Criminal Procedure, in sub-section (1), for the words "on his entering into a bond with or without sureties", the words "furnishing security" shall be substituted.
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Report No. 268 15. Amendment of section 360.- In section 360 of the Code of Criminal Procedure, in sub-section (1), for the words "on his entering into a bond with or without sureties", the words "furnishing security" shall be substituted. |
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