Report No. 268
13. Amendment of section 262.-
In section 262 of the Code of Criminal Procedure, in sub-section (2), after the word "Chapter", the words "except for the offence under section 229A of the Indian Penal Code" shall be inserted.
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Report No. 268 13. Amendment of section 262.- In section 262 of the Code of Criminal Procedure, in sub-section (2), after the word "Chapter", the words "except for the offence under section 229A of the Indian Penal Code" shall be inserted. |
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