Report No. 128

Cost of Litigation

Contents
Chapter I	Introduction
	Introduction
Chapter II	Components of Cost of Litigation
	Components of Cost of Litigation
	Advocates' Fees
	Court Fees and Process Fees
	Travelling expenses, etc., of Litigants and Witnesses
	Costs for Obtaining Copies of Documents, Typing and Other Miscellaneous Expenses
	Costs on Account of Adjournments
Chapter III	Court Fee as a Component of Cost of Litigation and Its Rationalisation
	Court Fee as a Component of Cost of Litigation and Its Rationalisation (1)
	Court Fee as a Component of Cost of Litigation and Its Rationalisation (2)
	Court Fee as a Component of Cost of Litigation and Its Rationalisation (3)
Chapter IV	Anticipations
	Anticipations
Appendix	Report of the Committee of Law Ministers on Rationalisation Court Fee, October 1984
	General
	Ad valorem Court Fee
	Reduction in Court Fee
	Refund/Remission of Court Fee
	Miscellaneous Matters