Report No. 166
29. Power to make rules.-
The Central Government may, by notification in the Official Gazette, make rules to carry out the provisions of this Act.
![]() |
![]() |
![]() |
![]() |
![]() |
![]() |
![]() |
|||
![]() |
![]() |
![]() |
|
![]() |
|||||
![]() |
![]() |
||||||||
![]() |
![]() |
![]() |
|||||||
![]() |
![]() |
||||||||
|
|||||||||
Report No. 166 29. Power to make rules.- The Central Government may, by notification in the Official Gazette, make rules to carry out the provisions of this Act. |
|||||||||
![]() |
|||||||||
![]() |
|||||||||
![]() |
![]() |
||||||||
![]() |
|
![]() |
![]() |