Report No. 236

Court-fees in Supreme Court vis-à-vis Corporate Litigation

Contents
Title	Court-fees in Supreme Court vis-à-vis Corporate Litigation
I.	Reference
II.	Earlier Reports
III.	Examination of Issue from The Constitutional Angle (Article 14)
IV.	Certain Details Relating to Corporate Litigation
V.	Position in Foreign Countries
VI.	Easier Access to Courts and Court-Fee
VII.	Summary and Recommendations
	Union Territories
Appendix	Table of the Court fee (Supreme Court)
Part I.	Original Jurisdiction
Part II.	Appellate Jurisdiction