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Report No. 236

Appendix

TABLE OF COURT FEE (SUPREME COURT)

PART I

ORIGINAL JURISDICTION

1. Filing and registering plaint

250.00

2. Filing and registering written statement

50.00

3. Filing and registering set-off or counter-claim

50.00

4. Reply to a counter claim

50.00

5. Examining and comparing document with the original, for each folio

0.50

6. Reducing into writing or, where taken down in shorthand, transcribing the deposition of witnesses, for each folio.

0.62

7. Typed copies of transcript of depositions of witnesses for any Party-First copy, per folio

0.50

Carbon copies, per folio.

0.12

8. Petitions under Article 32 of the Constitution other than petitions for

habeas corpus and petitions arising out of criminal proceedings.

50.00







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