Report No. 236
Union Territories
8. In regard to major Union Territories i.e., Chandigarh and NCT of Delhi, the information sought from the High Courts as regards the applicable schedule of court-fees for suits, appeals, etc. is awaited. A brief supplemental report will be submitted by the Commission shortly, so far as the UTs are concerned.
[JUSTICE P.V. REDDI] |
|
[JUSTICE SHIV KUMAR SHARMA] |
[AMARJIT SINGH] |
[DR. BRAHM A. AGRAWAL] |
New Delhi-110 001
Dated: 27.12.2010