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Report No. 18

Clause 2.-"district court"

This follows the language of the corresponding provision in the Hindu Marriage Act.

Clause 2.-"India"

The expression "India" occurs in some of the clauses1 and has therefore been defined here.

Clause 2.-"Minor"

The expression "minor" occurs in some of the clauses2 and has therefore been defined here.

1. For example, see clause 9.

2. For example, see clauses 6 and 15.



Converts Marriage Dissolution Act, 1866 Back




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