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Report No. 18

Appendix III

The following table shows the existing sections of the Converts' Marriage Dissolution Act, 1866, and the corresponding clause in the Bill in Appendix I:-

Section of the existing Act

Clause

1

1, part

2 (Replaced)

3, part

2, part and 9

4

6, part

5

6, part

6

8

7 (Second paragraph)

10

19, first para.

7

21

19

22

11

27

20

28

12 and 13

29

17

35

1, part

The following section of the existing Act have not been adopted, as unnecessary:-

3, part

7, first paragraph

8 to 8

19, second para.

20

23 to 26

30 to 34







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