Report No. 18
22. Savings for marriages solemnized under the Special Marriage Act.-
Nothing in this Act applies to any marriage solemnised under the Special Marriage Act, 1954 (43 of 1954).
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Report No. 18 22. Savings for marriages solemnized under the Special Marriage Act.- Nothing in this Act applies to any marriage solemnised under the Special Marriage Act, 1954 (43 of 1954). |
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