Report No. 18
Clause 16
This is intended to deal with the execution of decrees and orders made under the Act, and is modelled on the corresponding provision of the other Acts.1
1. Cited within the brackets alongwith the clause.
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Report No. 18 Clause 16 This is intended to deal with the execution of decrees and orders made under the Act, and is modelled on the corresponding provision of the other Acts.1 1. Cited within the brackets alongwith the clause. |
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