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Report No. 18

13. Appendices.-

In order to give a concrete shape to our recommendations, we have, in Appendix I, put them in the form of a draft Bill.

Appendix II contains notes on clauses, explaining, with reference to each clause of the Bill in Appendix I, the points that need elucidation.

Appendix III contains a comparative table, showing the existing section of the Converts' Marriage Dissolution Act, 1866, and the corresponding clause of the draft Bill in Appendix I.

T.L. Venkatarama Aiyar, Chairman.

P. Satyanarayana Rao, Member.

L.S. Misra, Member.

G.R. Rajagopaul, Member.

*S. Chauduri, Member.

N.A. Palkhivala, Member.

* Shri Sachin Chaudhuri has not been able to come down to Delhi to sign the Report but it has his concurrence.

D. Basu,

Joint Secretary.

New Delhi,

Dated: 18th February, 1961.







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