Report No. 235

Conversion/Reconversion to another Religion - Mode of Proof

Contents
Title	Conversion/Reconversion to another Religion - Mode of Proof
1. - 2.	Introduction
3. - 5.	Freedom to profess and practise religion of one's choice
6. - 7.	Conversion -nature of and essentials to be proved:
8. - 14.	Views of the Commission on the crucial question and relevant case law:
15. - 15.5.	Representations/views received and discussions thereon
16. - 17.	Recommendations