Report No. 274
List of Cases
A. Ramalingam v. V. V. Mahalinga Nadar, AIR 1966 Mad. 21
Advocate General, State of Bihar v. M/s. Madhya Pradesh Khair Industries, AIR 1980 SC 946
Afzal & Anr. v. State of Haryana & Ors., 1994 (1) SCC 425
All India Anna Dravida Munnetra Kazhagam v. L.K. Tripathi & Ors., AIR 2009 SC 1314
Amit Chanchal Jha v. Registrar High Court of Delhi, (2015) 13 SCC 288
Andre Paul Terence Ambard v. The Attorney - General of Trinidad and Tabago, AIR 1936 PC 141
Anil Ratan Sarkar & Ors. v. Hirak Ghosh & Ors., AIR 2002 SC 1405
Arun Kumar Yadav v. State of Uttar Pradesh Thru Distt. Judge, (2013) 14 SCC 127
Arun Paswan, S.I. v. State of Bihar & Ors., AIR 2004 SC 721
Ashok Kumar Aggarwal v. Neeraj Kumar & Anr. (2014) 3 SCC 602
Aswini Kumar Ghose & Anr. v. Arabinda Bose & Anr., AIR 1953 SC 75
B. K. Kar v. Hon'ble the Chief Justice and his companion Justices of the Orissa High Court & Anr., AIR 1961 SC 1367
Babubhai Bhimabai Bokharia v. State of Gujarat, AIR 2013 SC 3648
Bal Thackery v. Haris Pimpalkhute & Anr., AIR 2005 SC 396
Bank of India v. Vijay Transport & Ors., (2000) 8 SCC 512
Baradakanta Mishra v. Bhimsen Dixit, AIR 1972 SC 2466
Baradakanta Mishra v. The Registrar, Orissa High Court, AIR 1974 SC 710
Baz Muhammed Kakar & Anr. v. Federation of Pakistan etc. etc. etc., Supreme Court of Pakistan, Judgment dated August 3, 2012 in Constitution Petition number 77 of 2012 etc. etc. etc.
Bihar Finance Service H.C. Co-op. Soc. Ltd. v. Gautam Goswami & Ors., AIR 2008 SC 1975
C. K. Daphtary v. O. P. Gupta & Ors., AIR 1971 SC 1132
C. Ravichandran Iyer v. Justice A. M. Bhattacharjee & Ors., (1995) 5 SCC 457
Capt. Dushyant Somal v. Smt. Sushma Somal & Anr., AIR 1981 SC 1026
Cartwright's Case, 114 Mass. 230 Chadwick v. Janecka (3d Cir. 2002)
Chandra Shashi v. Anil Kumar Verma, (1995) 1 SCC 421
Chetak Construction Ltd. M/s. v. Om Prakash & Ors., AIR 1998 SC 1855
Chotu Ram v. Urvashi Gulati & Anr., AIR 2001 SC 3468
Craig v. Harney, 331 US 367 (1947)
Daroga Singh & Ors. v. B.K. Pandey, AIR 2004 SC 2579
Delhi Development Authority v. Skipper Construction Co. (Pvt.) Ltd. & Anr., AIR 1996 SC 2005
Delhi Judicial Service Association, Tis Hazari Court, Delhi v. State of Gujarat, AIR 1991 SC 2176
Delhi Judicial Services Association v. Union of India, (1998) 2 SCC 369
Dhananjay Sharma v. State of Haryana & Ors., AIR 1995 SC 1795
Dinesh Kumar Gupta v. United India Insurance Co. Ltd. & Ors., (2010) 12 SCC 770
Dr. D. C. Saxena v. Hon'ble the Chief Justice of India, AIR 1996 SC 2481
Dravya Finance Pvt. Ltd. & Ors. v. S. K. Roy & Ors., (2017) 1 SCC 75
E. M. Sankaran Namboodiripad v. T Narayanan Nambiar, AIR 1970 SC 2015
Ex parte Robinson, 19 Wall. 505
Gilbert Ahnee v. Director of Public Prosecutions, [1999] 2 AC 294
Gobind Ram v. State of Maharashtra, AIR 1972 SC 989
Hari Singh Nagra & Ors. v. Kapil Sibbal & Ors., (2010) 7 SCC 502
Helmore v. Smith, (1887) 35 Ch D 449, 455
Het Ram Beniwal & Ors. v. Raghuveer Singh & Ors., AIR 2016 SC 4940
High Court of Judicature at Allahabad through its Registrar v. Raj Kishore & Ors., AIR 1997 SC 1186
His Holiness Kesavananda Bharati Sripadagalvaru & Ors. v. State of Kerala & Anr., AIR 1973 SC 1461
Hussainara Khatoon v. Home Secretary, State of Bihar, AIR 1979 SC 1369
Hussain & Anr. v. Union of India & Ors., AIR 2017 SC 1362
In Re : Abdool and Mehtab, (1867) 8 W.R. (Cr.) 32
In Re : Ajay Kumar Pandey, AIR 1997 SC 260
In Re : Arundhati Roy, AIR 2002 SC 1375
In Re : C. S. Karnan, (2017) 2 SCC 756
In Re : P.C. Sen, AIR 1970 SC 1821
In re : Read v. Huggonson, (1742) 2 Atk. 469
In Re : S. K. Sundaram, AIR 2001 SC 2374
In re : Sanjiv Datta, Dy. Secy., Ministry of Information & Broadcasting, (1995) 3 SCC 619
In Re : Vinay Chandra Mishra, AIR 1995 SC 2348
In the matter of Muslim Outlook, Lahore, A.I.R. 1927 Lah. 610.
Income Tax Appellate Tribunal through President v. V. K. Agarwal & Anr., AIR 1999 SC 452
J. R. Parashar, Advocate & Ors. v. Prashant Bhushan, Advocate & Ors., AIR 2001 SC 3395
Jhareswar Prasad Paul & Anr. v. Tarak Nath Ganguly & Ors., AIR 2002 SC 2215
Kalyaneshwari v. Union of India & Ors., (2012) 12 SCC 599
Kapildeo Prasad Sah & Ors. v. State of Bihar & Ors., (1999) 7 SCC 569
Kishore Chand v. State of Himachal Pradesh, AIR 1990 SC 2140
Krishnakant Tamrakar v. State of Madhya Pradesh, Supreme Court Judgement dated March 28, 2018 in Criminal Appeal No. 470 of 2018
L. D. Jaikwal v. State of U.P., AIR 1984 SC 1374
L. P. Misra v. State of U.P., AIR 1998 SC 3337
L.I.C. of India v. R. Suresh (2008) 11 SCC 319
Legal Remembrancer v. Matilal Ghose & Ors., (1914) I.L.R. 41 Cal. 173
Leila David v. State of Maharashtra & Ors., AIR 2009 SC 3272
M. B. Sanghi, Advocate v. High Court of Punjab and Haryana, AIR 1991 SC 1834
M. C. Mehta v. Union of India & Ors., AIR 2003 SC 3469
M.V. Jayarajan v. High Court of Kerala & Anr. (2015) 4 SCC 81
Madhav Hayawadanrao Hosket v. State of Maharastra, AIR 1978 SC 1548
Mahipal Singh Rana v. State of U.P., AIR 2016 SC 3302
Martin v. Lawrence, (1879) ILR 4 Cal 655
Mohan Singh v. Amar Singh Through The Lrs., AIR 1999 SC 482
Mohd. Iqbal Khanday v. Abdul Majid Rather, AIR 1994 SC 2252
Moses Wilson & Ors. v. Kasturiba & Ors., AIR 2008 SC 379
Mrityunjoy Das and Anr. v. Sayed Hasibur Rahaman & Ors., AIR 2001 SC 1293
Murray & Co. v. Ashok Kr. Newatia & Anr. AIR 2000 SC 833
Muthu Karuppan v. Parithi Ilamvazhuthi & Anr., AIR 2011 SC 1645
Nagar Mahapalika of Kanpur v. Mohan Singh (1966) All WR 179 (SC)
Pallav Sheth v. Custodian & Ors., AIR 2001 SC 2763
Perspective Publications (Pvt.) Ltd. v. State of Maharashtra, AIR 1971 SC 221
Pritam Pal v. High Court of Madhya Pradesh, Jabalpur, AIR 1992 SC 904
Priya Gupta & Anr. v. Additional Secretary, Ministry of Health & Family Welfare & Ors., (2013) 11 SCC 404
R. S. Sujatha v. State of Karnataka & Ors., (2011) 5 SCC 689
R. K. Garg v. State of H.P., AIR 1981 SC 1382
R. L. Kapur v. State of Madras, AIR 1972 SC 858
Radha Mohan Lal v. Rajasthan High Court, AIR 2003 SC 1467
Rajesh Kumar Singh v. High Court of Judicature of M.P., AIR 2007 SC 2725
Ram Kishan v. Sh. Tarun Bajaj & Ors., (2014) 16 SCC 204
Rama Dayal Markarha v. State of M.P., AIR 1978 SC 921
Ravi S. Naik v. Union of India & Ors., AIR 1994 SC 1558
Reliance Petrochemicals Ltd. v. Proprietors of Indian Express Newspapers, Bombay Pvt. Ltd. & Ors., AIR 1989 SC 190
Rex v. Almon (1765) Wilmot's Notes, 243
Rudul Sah v. State of Bihar & Anr., AIR 1983 SC 1086
Rustom Cowasjee Cooper v. Union of India, AIR 1970 SC 1318
S. Abdul Krim v. M. K. Prekash, AIR 1976 SC 859
Sahdeo @ Sahdeo Singh v. State of U.P. & Ors., (2010) 3 SCC 705
Schenck v. United States 249 US 47 (1919)
Shakuntala Sahadevram Tewari (Smt.) & Anr. v. Hemchand M. Singhania, (1990) 3 Bom CR 82
Smt. Indira Nehru Gandhi v. Shri Raj Narain & Anr., AIR 1975 SC 2299
State of Haryana & Ors. v. Bhajanlal & Ors., AIR 1992 SC 604
State of Haryana & Ors. v. Bhajan Lal & Anr., AIR 1993 SC 1348
State of Maharashtra v. Champalal Punjaji Shah, AIR 1981 SC 1675
Subramanian Swamy v. Arun Shourie, AIR 2014 SC 3020
Sudhir Vasudeva & Ors. v. M. George Ravishekaran & Ors., AIR 2014 SC 950
Sukhdev Singh Sodhi v. Chief Justice S. Teja Singh & the Hon'ble Judges of the Pepsu High Court, AIR 1954 SC 186
Supreme Court Advocates-on-Record Association & Anr. v. Union of India, (2016) 5 SCC 1
Supreme Court Bar Association v. Union of India & Anr., AIR 1998 SC 1895
T.N. Godavarman Thirumulpad through the Amicus Curiae v. Ashok Khot & Anr., AIR 2006 SC 2007
Tamilnad Mercantile Bank Share Holders Welfare Association (7) v. S. C. Sekar & Ors., (2009) 2 SCC 784
The Crown v. Sayyad Habib, (1925) I.L.R. 6 Lah. 528.
The Secretary, Hailkandi Bar Association v. State of Assam & Anr., AIR 1996 SC 1925
The State of Bombay v. P., AIR 1959 Bom 182
Union of India & Anr. v. Ashok Kumar Aggarwal, (2013) 16 SCC 147
Union of India & Ors. v. Subedar Devassy PV, AIR 2006 SC 909
V.M. Manohar Prasad v. N. Ratnam Raju, (2004) 13 SCC 610
Vakil Prasad Singh v. State of Bihar, AIR 2009 SC 1822
Vishram Singh Raghubanshi v. State of U.P., AIR 2011 SC 2275
Vitusah Oberoi & Ors. v. Court of its own motion, AIR 2017 SC 225.
William Thomas Shipping Co., in re. H. W. Dhillon & Sons Ltd. v. The Company, In re. Sir Robert Thomas and Ors., [1930] 2 Ch. 368
Back
