Report No. 274
Supreme Court of India
Statement Showing Institution, Disposal and Pendency of The Cases Relating to Civil & Criminal Contempt of Court Cases as on 10.04.2018
S.No |
Duration |
Casetype |
Civil |
Pendency as on 10.04.2018 |
Criminal |
Pendency as on 10.04.2018 |
||
Instituted |
Disposal |
Instituted |
Disposal |
|||||
1. |
From 01.02.2017 |
CONTEMPT PETITON |
535 |
606 |
680 |
4 |
5 |
13 |
2 |
To 31.12.2017 |
SUO MOTO CONTEMPT PETITON |
7 |
4 |
3 |
5 |
5 |
2 |
Total |
542 |
610 |
683 |
9 |
10 |
15 |
||
683 |
15 |
|||||||
Total (Pendency as on 10.04.2018) |
698 |