Report No. 180

Report on Article 20(3) of The Constitution of India and The Right to Silence

Contents
	Report on Article 20(3) of The Constitution of India and The Right to Silence
	Report on Article 20(3) of The Constitution of India and The Right to Silence
	United Kingdom (U.K.)
	The Court observed further
	Australia
	Mason CJ observed on behalf of the majority as follows
	At the same time, the following exceptions were accepted
	Mason CJ further observed
	After referring to all these various possibilities, Mason CJ clarified
	U.S.A.
	Canada
	Section 4(6) of the Canadian Evidence Act 1985, provides as follows
	Sopinka J observed as follows
	China
	India
	Summary