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Report No. 95

6.3. Recommendation for two Divisions in the Supreme Court.-

Accordingly, it is our recommendation that the Supreme Court of India should consist of two Divisions, namely-

(a) Constitutional Division, and

(b) Legal Division.

We are suggesting the name "Legal Division" as per (b) above, as a convenient appellation for the Division that will be concerned with all non-constitutional matters. If any other and more appropriate name can be devised, there should be no objection to it.







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