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Report No. 95

34. Any other matter?

It would be appreciated that it is well-nigh impossible to compress and encompass in a questionnaire of this type all the problems relating to the judicial system and hence your comments on any facet of the matter would be highly appreciated. Chief Justice of India has welcomed an objective analysis of the functioning of the judicial institutions in the country if a constructive change was decided in their outlook. (Presidential Address: Centenary Celebrations of the Nutan Marathi Vidyalaya, Pune: 1-1-1982).



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