Report No. 145

3.6. Overall picture.-

Taking the overall picture, on the whole, three Public Sector Undertakings, namely, Neyveli Lignite Corporation, Mines and Minerals Trading Corporation and Food Corporation of India, account for nearly two-third of the total litigation against the public sector undertakings. In terms of percentage, about 7 per cent. of the public sector undertakings are responsible for more than 65 per cent. of litigation against the public sector undertakings in the sample survey.