Report No. 46
22. Article 39(b) and (c).-
At this stage, it is relevant to refer to the Directive Principles which are sought to be secured by the conferment of power on Parliament and the State Legislatures by clause 3. Clauses (b) and (c) of Article 39 provide:
"The State shall, in particular, direct its policy towards securing-
(b) that the ownership and control of the material resources of the community are so distributed as best to subserve the common good;
(c) that the operation of the economic system does not result in the concentration of wealth and means of production to the common detriment."
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