Report No. 270
Report No.270
Compulsory Registration of Marriages
Table of Contents
Chapter |
Title |
Page |
I |
Introduction and Background |
1-6 |
II |
Marriage Registration: A Global Overview |
7-9 |
III |
Marriage Registration: Indian Legislative Framework |
10-18 |
IV |
Judicial Pronouncements |
19-21 |
V |
Revisiting the Reports of the Law Commission of India |
22-24 |
VI |
Need for a Central Legislation to Regulate Compulsory Registration of Marriages |
25-31 |
VII |
Feasibility of Information Technology-Enabled Registration |
32-33 |
VIII |
Conclusions and Recommendations |
34-38 |