Report No. 237
Officials/Judicial Officers.
S/Shri/Ms
1. Renchamo P. Kikon, IPS, DIG, Nagaland, Kohima,
2. Mrinalini Srivastava, Supdt. Of Police, CID, Gangtok, Sikkim.
3. M. M. Banerjee, Distt Judge, Birbhum, Suri.
4. Abhai Kumar, Registrar, High Court of M.P, Jabalpur. (on behalf of Judicial officers, Traiing Institute)
5. Nungshitombi Athokpam, Dy. Legal Rememberancer, Govt.of Manipur.
6. Bimal N. Patel, Director, GLNU, Gandhinagar, Gujarat.
7. Vijay Kumar Singh, Distt. & Sessions Judge, Jammu.
8. Shrikant D. Babaladi, Distt. Judge Member, Karnataka, Appellate Tribunal, Bangalore.
9. Bijender Kumar Singh, Distt. & Sessions Judge, Gopalgunj, Bihar.
10. PMS Narayanan, National Commission for Minority, Khan Mkt, New Delhi
11. R.K. Watel, Distt. & Session Judge, Reasi(J&K)
12. *Dy. SP(HQ), O/o DGP, Andaman & Nicobar Islands, Port Blair.
13. *Principal Distt. & Sessions Judge, Kishtwar
14. S. N. Kempagoudar, Distt. Judge, Member, Karnataka Appellate Tribunal, Bangalore.
15. Deepak Purohit, Supdt. Of Police, D&NH, Silvasa.
16. Udayan Mukhopadhyay, Distt. & Sessions Judge, Purbi Medinapur.
17. *Distt. & Sessions Judge, Vaishali, Hajipur.
18. S.H. Mittalkod, Distt. & Sessions Judge, AIG-1, Govt. of Mizoram.
19. P.C. Lalchhuanawama, AIG-1 (for DGP), Govt. of Mizoram, Aizwal.
20. Prabhat Kumar Adhikari, Secretary (Law), A&N Admn., Port Blair.
21. *Pr. Secretary(Law-Legislation), Govt. of Himachal Pradesh.
22. L.M. Sangma, Secretary to Govt. of Meghalaya, Law Deptt.
23. S. R. Dass, Asstt. I.G. Police(Pers), Govt. of Tripura, Agartala.
24. B.K. Srivastava, Secretary in charge, Law Deptt., Govt. of W. Bengal
25. Ranjit Kumar Baig, Distt. Judge, Malda, West Bengal.
26. Sanjit Mazumdar, Addl. Distt. & Sessions Judge, Malda, W. Bengal.
27. Anant Kumar Kapri, Addl. Distt. & Sessions Judge, Malda, W. Bengal.
28. Kaushik Bhattacharaya, Addl. Distt. & Sessions Judge, Malda, W. Bengal
29. Subodh Kumar Batabayal, Addl. Distt. & Sessions Judge, Malda, W. Bengal
30. Sanjay Mukhopadhyay, Addl. Distt. & Sessions Judge, Malda, W. Bengal
31. Sibasis Sarkar, Addl. Distt. & Sessions Judge, Malda, W. Bengal
32. Sabyasahi Chattoraj, Civil Judge (Sr. Divn.), Malda.
33. Thejegu-U-Kire, Dy. Legal Remembrancer to Govt of Nagaland, Kohima.
34. Ishan Chandra Das, Distt Judge, Burdwan.
35. *Inspector General of Police (HQ), Bihar, Patna.
36. Arindham Paul, DLR & Dy. Secretary, Law, Tripura.
37. *Home Secreatry, Chandigarh Administration
38. *Suptd. Of Police, Panaji, Goa.
39. Justice Amarbir Singh Gill, Chairman, Punjab State Law Commission, Chandigarh.
40. *Addl. DG of Police (Crime), Punjab Chandigarh.
41. L.K. Gaur, Special Judge, CBI-9, Tis Hazari Courts, Delhi.
42. M.K. Nagpal, ASJ/Special Judge, NDOS, South & South East Distt., Saket Courts, New Delhi.
43. Dr. Neera Bharihoke, ADJ-V, South Saket Court, New Delhi.
44. Sanjeev Kumar, Metropolitan Magistrate, South-Saket Court, New Delhi.
45. Chetna Singh, Metropolitan Magistrate, South- Saket Court, New Delhi.
46. Sandeep Garg, Metropolitan Magistrate, South- Saket Court, New Delhi.
47. Anu Aggarwal, Civil Judge, South- Saket Court, New Delhi.
48. *District & Sessions Judge, Ambala
49. S.S. Lamba, District & Sessions Judge, Rohtak.
50. *District & Sessions Judge, Fatehbad.
51. *District & Sessions Judge, Rewari.
52. R.S. Virk, District & Sessions Judge, Gurgaon.
53. K. C. Sharma, District & Sessions Judge, Panipat.
54. *District & Sessions Judge, Kaithal.
55. * District & Sessions Judge, Jind.
56. Deepak Aggarwal, District & Sessions Judge, Jind.
57. D. N. Bhardwaj, District & Sessions Judge, Jind.
58. Dr. Chander Dass, Judicial Magistrate, Jind.
59. Praveen Kumar, Addl. Civil Judge (Sr. Divn.-cum-Sub-Divn. Judicial Magistrate), Safidon.
60. Kumud Gungwani, Sub-Divn. Judicial Magistrate, Narwana.
61. Gurvinder Singh, Gill, District & Sessions Judge, Fatehgarh Sahib.
62. Raj Rahul Garg, District & Sessions Judge, Karnal.
63. *District & Sessions Judge, Bhiwani.
64. Narender Kumar, District Judge(Family Court), Bhiwani.
65. Rajinder Goel, Addl. District & Sessions Judge, Bhiwani.
66. Rajesh Kumar Bhankhar, Chief Judicial Magistrate, Bhiwani
67. Tarun Singal, Chief Judge (Jr.Divn.), Bhiwani.
68. Narender Singh, Chief Magistrate, Ist Class, Bhiwani.
69. Rajni Yadav, Addl. Civil Judge (Sr.Divn.) cum-Sub- Divisional Judicial Magistrate, Loharu.
70. Balwant Singh, Civil Judge (Jr.Divn.) cum-Sub-Divisional Judicial Magistrate, 1st class, Bhiwani.
71. Narender Sharma, Sub-Divn. Judicial Magistrate, Charkhi Dadri.
72. A.S. Nayyar, Civil Judge (Jr.Divn.), Charkhi Dadri.
73. Parvesh Singla, Civil Judge, Charkhi Dadri.
74. Kuldeep Jain, Addl. Distt. & Sessions Judge, Sonepat.
75. Sanjiv Kumar, Addl. Distt. & Sessions Judge, Sonepat.
76. Gulab Singh, Addl. Distt. & Sessions Judge, Sonepat.
77. Vivek Bharti, Addl. Distt. & Sessions Judge, Sonepat.
78. Ritu Garg, Addl. Distt. & Sessions Judge, Sonepat.
79. Lal Chand, Civil Judge (Sr.Divn.)-cum-ACJM, Sonepat.
80. Madhulika, C.J.(J.D.)-cum-JMIC, Sonepat.
81. Ranjana Aggarwal, Addl. Civil.(Sr.Divn.), Sonepat.
82. Rajesh Kumar Yadav, C.J.(S.D.)-cum-JMIC, Sonepat.
83. Harish Gupta, Addl. Civil.(Sr.Divn.), Ganaur.
84. K.P. Singh, Addl. Civil.(Sr.Divn.), Gohana.
85. Sanjiv Jindal, Addl. Distt. & Sessions Judge, Narnaul.
86. Rajneesh Bansal, Addl. Distt. & Sessions Judge, Narnaul.
87. Sudhir Jiwan, Addl. Distt. & Sessions Judge, Fast Track Court, Narnaul.
88. Praveen Gupta, Addl. Chief Judicial Magistrate, Narnaul.
89. Chander Hass, Chief Judicial Magistrate, Narnaul.
90. *Distt. & Sessions Judge, Gurdaspur.
91. Chandigarh Judicial Academy, Dr. Virender Aggarwal, Director (Academics), Chandigarh.
92. Rajesh Kumar Yadav, Addl. Distt. & Sessions Judge, C.J.(JD)-cum-JMIC, Sonepat.
93. * Distt. & Sessions Judge, Chandigarh.
94. *Distt. & Sessions Judge, Sirsa.
95. *Distt. & Sessions Judge, Jhajjar.
96. *Distt. & Sessions Judge, Faridabad.
97. *Distt. & Sessions Judge, Yamuna Nagar at Jagadhri.
98. *Distt. & Sessions Judge, Panchkula.
99. *Distt. & Sessions Judge, Pehowa.
100. Rajinder Pal Singh, Addl. Civil Judge (Sr. Divn.), Pehowa.
101. Gurcharan Singh Saran, . Distt. & Sessions Judge, Shaheed Bhagat Singh Nagar.
102. *Distt. & Sessions Judge, Rupnagar.
103. Inderjit Singh, . Distt. & Sessions Judge, Jalandhar.
104. *Distt. & Sessions Judge, Ferozpur.
105. *Distt. & Sessions Judge, Kapurthala.
106. *Distt. & Sessions Judge, Mansa.
107. Amit Kumar Garg, Judicial Magistrate 1st Class, Kurushetra.
108. *Distt. & Sessions Judge, Kurushetra.
109. Manish Batra, Addl. Distt. & Sessions Judge, Kurushetra.
110. Harleen Sharma, Civil Judge (Jr. Divn), Kurushetra.
111. Sanjiv Kumar, Addl. Distt. & Sessions Judge, Kurushetra.
112. Sanjiv Arya, Judicial Magistrate 1st Class, Kurushetra.
113. Arun Kumar Singhal, Addl. Distt. & Sessions Judge, Kurushetra.
114. Jagjit Singh, Civil Judge (Sr. Divn), Kurushetra.
115. Amarinder Sharma, Civil Judge (Jr. Divn), Kurushetra.
116. Raj Gupta, Civil Judicial Judge, Kurushetra.
117. Anudeep Kaur Bhatti, Judicial Magistrate 1st Class, Kurushetra.
118. Akshdeep Mahajan, Judicial Magistrate 1st Class, Mohindergarh.
119. Narender Pal, Judicial Magistrate 1st Class, Narnaul.
120. *Distt. & Sessions Judge, Hisar.
121. *Distt. & Sessions Judge, Amritsar.
122. *Distt. & Sessions Judge, Patiala.
123. *Distt. & Sessions Judge, Hoshiapur.
124. *Distt. & Sessions Judge, Ludhiana.
125. *Distt. & Sessions Judge, Bathinda.
126. *Distt. & Sessions Judge, Sri Muktsar Sahib.
127. *Distt. & Sessions Judge, Sri Muktsar Sahib.
128. Shri Hari S. D. Shirodkar, Under Secretary, Law Department, Govt. of Goa.
129. Shri S. G. Marathe, Joint Secretary (Law), Govt. of Goa.
130. Shri Pramod Kamat, Law Secretary, Govt. of Goa
131. Shri Mangesh Kashyap, DCP (HQ), O/o the Commissioner of Police, Delhi
132. Shri D. V. K. Rao, Under Secretary, M/o of Women and Child Development.
133. Shri T. Pachuau, IG of Police (Adm), Police Department, Govt. of Manipur.
134. Shri S. Sivaiah Naidu, Registrar General, Government of Andhra Pradesh.
135. Shri G. Rime, Deputy Secretary (Home), Department of Home and Inter State Border Affairs, Government of Arunachal Pradesh, Itanagar
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