Report No. 237
Section 326 IPC
5.18 Voluntarily causing grievous hurt by dangerous weapons or means is punishable under Section 326 and Sections 320 and 326 are extracted below for convenience of reference:
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Report No. 237 Section 326 IPC 5.18 Voluntarily causing grievous hurt by dangerous weapons or means is punishable under Section 326 and Sections 320 and 326 are extracted below for convenience of reference: |
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