Report No. 24
Rajasthan
Date of Appointment |
Duration of Commission |
Matter for which appointed |
| 12th March, 1958 with Shri K.N. Wanchoo, Chief Justice, Rajasthan High, Court, Jodhpur as the sole member. (To inquiry into Nathdwara Temple Funds). | 2nd March, 1959 to 11the October, 1959. (The Commission submitted its report on 11th October, 1959). | To inquire into and report about the fund or valuables, like cash, jewellery, gold and silver, in the premises of the temple of Shri Nathji at Nathdwara. |
